Section 4(3) in Acquisition and Transfer of Property by Gram Panchayats, Mandal Parishads and Zilla Parishads Rules, 2001
(3)The upset price for taking land on lease shall be determined by a committee at the district level consisting of (1) Chairperson, Zilla Parishad as Chairperson; (2) Collector as Member; and (3) Chief Executive Officer, Zilla Parishad as Member.
