Supreme Court - Daily Orders
Mushi Ram Associates vs Union Of India on 6 May, 2014
ÞITEM NO.83 REGISTRAR COURT.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil) No(s).32355/2013
MUSHI RAM ASSOCIATES Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date: 06/05/2014 This Petition was called on for hearing today.
For Petitioner(s)
Ms Tanu Kawatra, Adv.
Mr. Ambar Qamaruddin,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Sole respondent is reported to be duly served through the standing counsel (report at flag A) but none appeared nor any steps taken on its behalf.
No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.
(M.A. SAYEED) REGISTRAR hj