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Supreme Court - Daily Orders

Mushi Ram Associates vs Union Of India on 6 May, 2014

ÞITEM NO.83                    REGISTRAR COURT.1                      SECTION XIV


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

                       BEFORE THE REGISTRAR M.A. SAYEED

Petition(s) for Special Leave to Appeal (Civil) No(s).32355/2013



MUSHI RAM ASSOCIATES                                         Petitioner(s)

                    VERSUS

UNION OF INDIA                                               Respondent(s)



Date: 06/05/2014     This Petition was called on for hearing today.


For Petitioner(s)
                        Ms Tanu Kawatra, Adv.
                        Mr. Ambar Qamaruddin,Adv.


For Respondent(s)



              UPON hearing counsel the Court made the following
                                  O R D E R

Sole respondent is reported to be duly served through the standing counsel (report at flag A) but none appeared nor any steps taken on its behalf.

No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.

(M.A. SAYEED) REGISTRAR hj