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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(a) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(a)any premises owned or promoted by the Central or State Government or Local Authority or a Government undertaking or enterprise or a statutory body or cantonment board;