Supreme Court - Daily Orders
Laxmi Devi Etc Etc vs J K Laxmi Cement Ltd And Ors Etc on 27 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO(S).1875-1877 of 2014
LAXMI DEVI ETC ETC Petitioner(s)
VERSUS
J K LAXMI CEMENT LTD AND ORS ETC Respondent(s)
O R D E R
We do not see any merit in these transfer petitions which are hereby dismissed.
However, the trial court may hear and decide the claim petition pending before it as far as possible within a period of six months.
The parties are directed to appear before the trial court for further proceedings on Monday, the 8th May, 2017.
Pending application(s), if any, shall also stand disposed of.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, APRIL 27, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.04.29 10:40:14 IST Reason: ITEM NO.11 COURT NO.13 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 1875-1877/2014 LAXMI DEVI ETC ETC Petitioner(s) VERSUS J K LAXMI CEMENT LTD AND ORS ETC Respondent(s)
(with appln. (s) for stay and office report) Date : 27/04/2017 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Tushar Bakshi,Adv. For Respondent(s) Mr. Amit Kumar Singh,Adv.
Ms. K. Enatoli Sema,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the transfer petitions are dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER
(Signed order is placed on the file)