Section 4 in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973
4. Light Diesel Oil stock to be displayed.
- Every dealer shall cause to be permanently displayed on a special board to be nominated for this purpose at or near the entrance or the place of sale-(a)the stocks of Light Diesel Oil held by him form time to time and ready for the delivery;(b)the declared price of Light Diesel Oil; and(c)the price at which he proposes to sell Light Diesel Oil.
