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[Cites 0, Cited by 0] [Section 38(2A)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2A)(a) in The Punjab Liquor Licence Rules, 1956

(a)[ The licensee shall not sell Rum, Gin and Whisky of the strength 35 degree under proof and Beer, as the case may be, for consumption on the premises;] [Legislative Supplement Part III 27.3.1993.]