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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Telangana - Subsection

Section 93(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(3)Provided that the test vote recorded, if any, for a candidate, as per item 4 in Part I of Accounts of Votes Recorded in Form XXXII, shall be subtracted from the number of votes recorded for such candidate as displayed on the control unit.