Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(a) in The Jammu and Kashmir Prohibition of Ragging Act, 2011

(a)keep a continuous watch and vigil over ragging so as to prevent its occurrence and recurrence ; and