Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 1 in The Bombay Diseases of Animals Act, 1948

1. Short title.

- This Act may be called the Bombay [Diseases of Animals] [These words were substituted for the words and brackets 'Animal Contagious Diseases (Control)' by Maharashtra 3 of 1960, Section 5.] Act, 1948.