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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(2)(h) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(h)fees for applications [and registration under section 16 and renewal under section 19;] [Inserted by Act 16 of 2007 w.e.f. 08.05.2007]