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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tripura - Subsection

Section 40(3) in Tripura Sales Tax Act, 1976

(3)issuing Commissioner for the examination of witnesses ; and such proceedings before the Tribunal or the Commissioner shall be deemed to be a "judicial proceedings" within the meaning of section 193 and 228 and for the purposes of section 196 of the Indian Penal Code, 1860 ( Act XLV of 1860).