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[Cites 0, Cited by 0] [Section 53(11)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(11)(d) in First Statutes of the University of Udaipur

(d)To meet the cost of his defence where the applicant is prosecuted by the University in a court of law in respect of any alleged official misconduct on his/her part.