Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59A(1)] [Section 59A] [Entire Act]

State of Kerala - Subsection

Section 59A(1)(d) in The Kerala General Sales Tax Act, 1963

(d)any tax is payable in respect of any sale or purchase, or if tax is payable, the point and the rate thereof; or