Section 271(2)(iii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

(iii)In the absence of the above certificates, a certificate from a Medical officer not below the rank of an Assistant Surgeon in Government Service.

Legal Document View