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State of Rajasthan - Section

Section 58 in The Nathdwara Temple Rules, 1973

58. Expenditure to be controlled within Budget allotments.

- After the budget has been passed, no expenditure shall be incurred under any Budget Heads in excess of the amount provided, unless provision for such excess is made by transfer of funds or otherwise under proper sanction from some other head under which there are savings of by revised estimates passed by the Board at a special meeting called for the purpose.