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[Cites 0, Cited by 0] [Section 954] [Entire Act]

Bengal Presidency - Subsection

Section 954(e) in Police Regulations, Bengal , 1943

(e)Expenditure in exceptional circumstances of more than the annual rate of the maintenance grant on individual Sergeants, Assistant Sub-Inspectors, head constables, naiks and constables in one year may be permitted provided the total expenditure in the financial year does not exceed the total maintenance grant calculated at the rate sanctioned for each officer.