Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P. & Anr. on 30 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhoop Singh vs. State of H.P. & Anr.
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Cr.MMO No. 527 of 2023 30.5.2023 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondent No. 1.
Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondent No. 1 and seeks time to file reply. Be filed on or before the next date.
Notice to respondent No.2, returnable on 27th June, 2023. Steps be taken within three days.
( Satyen Vaidya ) Judge May 30, 2023 (vs) ::: Downloaded on - 30/05/2023 20:35:34 :::CIS