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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3)(b) in Assam Forest Regulation, 1891

(b)by causing certain portions of the land under settlement to be separately demarcated and giving permission to the claimants to practice jhum cultivation therein under such conditions as he may prescribe.