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Union of India - Section

Section 47 in The Companies (Amendment) Act, 2017

47. Amendment of section 152.

In section 152 of the principal Act,—
(a)in sub-section (3), after the word and figures "section 154", the words an figures "or any other number as may be prescribed under section 153" shall be inserted;
(b)in sub-section (4), after the word "Number", the words and figures "or such other number as may be prescribed under section 153" shall be inserted.