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[Cites 0, Cited by 0] [Section 2A(4)] [Section 2A] [Entire Act]

State of Rajasthan - Subsection

Section 2A(4)(b) in Rajasthan Factories Rules, 1951

(b)has carried out a test, examination and inspection or has acted in the manner inconsistent with the intent or the purpose of this Act or the Rules made thereunder or has omitted to act as required under the Act and the Rules made thereunder; or