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[Cites 0, Cited by 0] [Section 253(3)] [Section 253] [Entire Act]

Bombay Presidency - Subsection

Section 253(3)(e) in The Bombay Provincial Municipal Corporations Act, 1949

(e)to convert by any structural alteration into a place of religious worship or into a sacred building any place or building not originally meant or constructed for such purpose;