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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(2)The Manual shall be prepared in English language and Hindi language and language of the State in which, Basic Telephone Service, Cellular Mobile Telephone Service and Broadband Service, is provided to the consumer.