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[Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act]

State of Haryana - Subsection

Section 142(2)(d) in Haryana Panchayati Raj Act, 1994

(d)render financial or other assistance to any person for carrying on in the district any such activity which is related to any of the functions of the said bodies.