Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(1) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(1)Every Gram Panchayat on submitting an application shall be allotted a property mark by the Divisional Forest Officer, which shall be affixed on every timber piece for which transit pass is being issued by the Gram Panchayat.