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Chattisgarh High Court

Guardian And Guide English Medium ... vs State Of Chhattisgarh 71 Wpc/1834/2018 ... on 9 October, 2018

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                WPC No. 2323 of 2018
     Guardian And Guide English Medium School Set Up Under Guardian And Guide
                   Education Society Versus State Of Chhattisgarh




9.10.2018

Mr. Hari Agarwal, Counsel for the petitioners.

Mr. Shashank Thakur, Government Advocate for the State.

Learned counsel for the State prays for and is allowed 3 weeks time to seek instructions. Sd/-

( Prashant Kumar Mishra) Judge Shyna