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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(v) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(v)The orders are applicable only in case the officers are posted to Central Government offices, offices of the Union Territories and these orders will not be applicable in cases where officers are posted to Public Sector Undertakings/Autonomous Bodies etc.