Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of Telangana - Subsection Section 81(2)(c) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 (c)the arrangements to be made for and the formalities to be complied with before opening the tramway system for the public carriage of passengers;