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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(i) in The Orissa Forest Produce (Control of Trade) Act, 1981

(i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of any specified forest produce;