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Rajasthan High Court - Jaipur

M/S National Engineers vs M/S Batliboi Ltd on 30 November, 2018

Author: Mn Bhandari

Bench: Munishwar Nath Bhandari

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Arbitration Application No. 41/2017

                                   M/s National Engineers
                                                                                             ----Petitioner
                                                                   Versus
                                   M/s Batliboi Ltd
                                                                                         ----Respondent

For Petitioner(s) : Mr Gunjan Pathak For Respondent(s) : Mr Rishabh Khandelwal HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI Order 30/11/2018 It is stated that reply to the application has been filed. Learned counsel for petitioner prays for and is granted two weeks time to file rejoinder. List this case after two weeks.

(MN BHANDARI),J bnsharma Powered by TCPDF (www.tcpdf.org)