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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1)(a) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(a)may make such inquiries, as he deems necessary in order to ascertain whether the place or the establishment is being used as a clinical establishment;