Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3(3)] [Section 3] [Entire Act] Union of India - Subsection Section 3(3)(c) in The Architects Act, 1972 (c)five person selected from among themselves by heads of architectural institutions in India imparting full-time instruction for recognized qualifications;