Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Bombay Presidency - Subsection Section 66(25) in The Bombay Provincial Municipal Corporations Act, 1949 (25)contributions towards any public fund raised for the relief of human suffering within the City or for the public welfare;
