Chattisgarh High Court
Mukesh Kumar Patel vs State Of Chhattisgarh 107 ... on 28 November, 2017
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 2530 of 2017
1. Mukesh Kumar Patel S/o Late Shri Bisaruram Patel, Aged About 39
Years Working As Lecturer (Panchayat) At Govt. Higher Secondary
School Katalbord, District Dhamtari (Chhattisgarh)
2. Nagendra Prasad, S/o Shri Kamal Prasad, Aged About 36 Years Working
As Lecturer (Panchayat) At Govt. Higher Secondary School Parsuli,
Block Bagbahara, District Mahasamund (Chhattisgarh)
---- Petitioner
Versus
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And
Rural Development, Mahanadi Bhawan, Mantralaya New Raipur, District
Raipur (Chhattisgarh)
2. Chief Executive Officer, Jila Panchayat Dhamtari, District Dhamtari
(Chhattisgarh)
---- Respondent
And WPS No. 2531 Of 2017
1. Kumari Annu Gangbeer D/o Shri B. R. Gangbeer, Aged About 33 Years Working As Assistant Teacher ( Panchayat ) At Govt. Higher Secondary School Manpur, District Rajnandgaon (Chhattisgarh).
2. Smt. Seema Sahi W/o Vishwajeet Prasad Sahi, Aged About 32 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Tawera, Block Gunderdehi, District Balod (Chhattisgarh).
3. Sitesh Kumar Sahare S/o Pitamber Singh Sahare, Aged About 34 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Aachholi, Block Daundilohara, District Balod (Chhattisgarh).
4. Ramnarayan Rana, S/o Shri Ishwarlal Rana, Aged About 38 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Dudhali, Block Dondilohara, District Balod (Chhattisgarh).
---- Petitioner 2 Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya New Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon (Chhattisgarh).
---- Respondent And WPS No. 2537 Of 2017
1. Keshav Kumar Kaushik S/o Shri Ram Prasad Kaushik, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Kochyay Block Gariyaband, District Gariyaband (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya New Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Jila Panchayat, Gariyaband, District Gariyaband (Chhattisgarh)
---- Respondent And WPS No. 2536 Of 2017
1. Smt. Gunjan Verma W/o Shri Gajendra Shah, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Khongsara, Block Kota, District Bilaspur (Chhattisgarh).
2. Smt. Anita Shukla W/o Shri Ram Avtar Shukla, Aged About 32 Years Working As Lecturer ( Panchayat ) At G. B. Higher Secondary School Seepat, Block Masturi, District Bilaspur (Chhattisgarh).
3. Smt. Chaitali Saluja, W/o Shri Praveen Saluja, Aged About 34 Years Working As Lecturer ( Panchayat ) At G. B. Higher Secondary School Seepat, Block Masturi, District Bilaspur (Chhattisgarh).
34. Smt. Ambika Sahu, W/o Jitendra Kumar Sahu, Aged About 38 Years Working As Lecturer ( Panchayat ) At Govt. High School Jhalmala, Block Masturi, District Bilaspur (Chhattisgarh).
5. Kumari Geeta Sahu D/o Shri L. R. Sahu, Aged About 27 Years Working As Lecturer ( Panchayat ) At Govt. High School Jhalmala, Block Masturi, District Bilaspur (Chhattisgarh).
6. Mewalal Khare S/o Shri Manganlal Khare, Aged About 30 Years Working As Lecturer ( Panchayat ) At Govt. High School Jhalmala, Block Masturi, District Bilaspur (Chhattisgarh).
7. Shivprasad Pandro S/o Shri Narayan Singh Pandro, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. High School Kudkai, Block Pendra, District Bilaspur (Chhattisgarh).
8. Punit Ram Uikey, S/o Jivrakhan Singh Uikey, Aged About 30 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Lalpur, Block Gourela, District Bilaspur (Chhattisgarh).
9. Parmin Dhruw S/o Shri Jeevan Singh Dhruw, Aged About 26 Years Working As Lecturer ( Panchayat ) At Govt. High School Sadhwani, Block Gourela, District Bilaspur (Chhattisgarh).
10. Girdhari Lal Madiley S/o Shri Chandrashekhar, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Sildaha, Block Pathariya, District Mungeli (Chhattisgarh).
11. Shatruhan Lal Ghritlahre S/o Shri Lakhan Lal Ghritlahre, Aged About 39 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Sildaha, Block Pathariya, District Mungeli (Chhattisgarh).
12. Bijendra Kumar Kashyap S/o Jagdeesh Prasad Kashyap, Aged About 37 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Karhi, Mungeli, District Mungeli (Chhattisgarh).
13. Smt. Pramila Korram W/o Shri Arvind Korram, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. High School Bhilai, Block Charama, District South Bastar Kanker (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya New Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat, Bilaspur, District Bilaspur, Chhattisgarh.
43. Chief Executive Officer, Zila Panchayat, Mungeli, District Mungeli (Chhattisgarh).
4. Chief Executive Officer, Zila Panchayat Kanker, District South Bastar Kanker (Chhattisgarh).
---- Respondent And WPS No. 2535 Of 2017
1. Kumari Gangotri Kannoujiya D/o Late Shri Munshiram, Aged About 30 Years Working As Teacher (Panchayat) At Govt. Middle School Batra, Block Pali, District Korba (Chhattisgarh)
2. Smt. Swati Tigga, W/o Shri Anand Prakash Tigga, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Nunera, Block Pali, District Korba (Chhattisgarh)
3. Smt. Ramkali Paigwar, W/o Sanjay Kumar Paigwar, Aged About 32 Years Working As Teacher (Panchayat) At Govt. Middle School Saila, Block Pali, District Korba (Chhattisgarh)
4. Kaushal Kumar Banjare, S/o Shri Jhadiram, Aged About 38 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Nonbirra, Block Pali, District Korba (Chhattisgarh)
5. Soni Kumar, S/o Shri Gendram, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Nunera, Block Pali, District Korba (Chhattisgarh)
6. Smt. Vandana Dewangan, W/o Shri Tijau Ram Dewangan, Aged About 37 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Surgi, District Rajnandgaon (Chhattisgarh)
7. Shishupal Singh Kanwar, S/o Late Shri Jhumuklal Kanwar, Aged About 42 Years Working As Lecturer (Panchayat) At Govt. High School Tatekasa, Block A. Chowki, District Rajnandgaon (Chhattisgarh)
8. Madholal Rawate, S/o Late Shri Preetram Rawate, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. High School Chikhalakasa, Block Chhuriya, District Rajnandgaon (Chhattisgarh)
9. Smt. Anuka Janghel, W/o Shri Vinod Kumar Janghel, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Kalyanpr, Dongargarh, Dist. Rajnandgaon (Chhattisgarh) 5
10. Babalal Mohle, S/o Shri Shyamlal Mohle, Aged About 35 Years Working As Teacher (Panchayat) At Govt. Middle School Piparmati, Block Pandariya, District Kabirdham (Chhattisgarh)
11. Ku. Shraddha Tiwari, D/o Shri Ram Vilas Dubey, Aged About 28 Years Working As Lecturer (Panchayat) At Govt. High School Sukhtal, Block Kawardha, District Kabirdham (Chhattisgarh)
12. Smt. Kamleshwari, W/o Kamlesh Kumar Sahu, Aged About 38 Years Working As Teacher (Panchayat) At Govt. Middle School Dhanora, Dist. Kabirdham (Chhattisgarh)
13. Kumari Sunita Thakur, D/o Banshi Lal Thakur, Aged About 26 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Jhirouni, Dist. Kabirdham (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat, Korba, District Korba, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham (Chhattisgarh)
---- Respondent And WPS No. 2639 Of 2017
1. Smt. Reeta Pradhan W/o Shri Swapan Kumar Pradhan, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Girhola, Block Dhamdha, District Durg (Chhattisgarh)
2. Sukhdev Gaikwad, S/o Shri Asha Ram Gaikwad, Aged About 37 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Odiya, Block Saja, District Bemetara (Chhattisgarh)
3. Rishabh Pandey, S/o Ramanand Pandey, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Rajamohgaon, Block Saja, District Bemetara (Chhattisgarh) 6
4. Smt. Yogeeta Rajpurohit, D/o Shri Lekh Ram Madharia Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jamgaon ( M), Block Patan, District Durg (Chhattisgarh)
5. Smt. Prabha Vaishnav, W/o Late Shri Vinod Vaishnav, Aged About 43 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Karhi, Block And District Mungeli (Chhattisgarh)
6. Kumari Harshlata Dewangan, D/o Late Shri M. P. Dewangan, Aged About 28 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Nagpura, Block And District Durg (Chhattisgarh)
7. Randhir Kumar Korram S/o Shri Jagat Ram Korram, Aged About 34 Years Working As Lecturer (Nagriya Nikay) At Govt. Higher Secondary School Kumhari, Block Dhamdha, District Durg (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat Durg, District Durg (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, Bemetara, District Bemetara (Chhattisgarh)
4. Chief Executive Officer, Zila Panchayat, Mungeli, District Mungeli (Chhattisgarh)
---- Respondent And WPS No. 2541 Of 2017
1. Harshita Goverdhan D/o Kishori Goverdhan, Aged About 28 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Chandanbirhi, Block Gunderdehi, District Balod (Chhattisgarh)
2. Shweta Deewan, W/o Girish Deewan, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. H. Sec. Chandanbirhi, Block Gunderdehi, District Balod (Chhattisgarh)
3. Smt. Devati Bai Sharma, W/o Mr. Pravin Sharma, Aged About 31 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Tavera, Block Gunderdehi, District Balod (Chhattisgarh) 7
4. Raju Kumar Puranik, S/o Shri Sukchand Puranik, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. High School Tamora, Block Gunderdehi, District Balod (Chhattisgarh)
5. Vickey Sahu, S/o Dauva Ram, Aged About 38 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Tamora, Block Gunderdehi, District Balod (Chhattisgarh)
6. Smt. Sujatha Vijay Kumar, W/o Shri G. Vijay Kumar, Aged About 48 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Deori (Kh), Block Gunderdehi, District Balod (Chhattisgarh)
7. Smt. Sandhya Hitendra W/o Hitendra Kapoor, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Parsada, Block Gunderdehi, District Balod (Chhattisgarh)
8. Smt. Sarita Bhojane, W/o Shri Pravin Bhaine, Aged About 36 Years Working As Teacher (Panchayat) At Govt. Higher Secondary School Chandanbirahi, Block Gunderdehi, District Balod (Chhattisgarh)
9. Smt. Madhu Saxena, W/o Shri Radhe Krishna Saxena, Aged About 42 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Parsada, Block Gunderdehi, District Balod (Chhattisgarh)
10. Rajesh Kumar Deshlahara, S/o Shri Human Das Deshlahara, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Parsada, Block Gunderdehi, District Balod (Chhattisgarh)
11. Mohan Lal Sahu, S/o Shri Jogiram Sahu, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Mahud (Bi), Block Gunderdehi, District Balod (Chhattisgarh)
12. Smt. Jharna Sahu, W/o Shri Yashpal Sahu, Aged About 31 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Parsada, Block Gunderdehi, District Balod (Chhattisgarh)
13. Ajay Kumar Thakur, S/o Shankar Lal, Aged About 38 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Chandanbirhi, Block Gunderdehi, District Balod (Chhattisgarh)
14. Jitesh Kumar Thakur, S/o Gaind Singh Thakur Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Mahud ( B), Block Gunderdehi, District Balod (Chhattisgarh)
15. Neelkanth Patel, S/o Yuvraj Singh Patel, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Mahud (B), Block Gunderdehi, District Balod (Chhattisgarh) 8
16. Smt. Chaitali Chakravarty, W/o Sudeep Chakravarty, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Irraguda, Block Gunderdehi, District Balod (Chhattisgarh)
17. Yanchhu Devi Chandrakar, W/o Shri Bhimendra Chandrakar, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Rahud, Block Gunderdehi, District Balod (Chhattisgarh)
18. Smt. Pushpa Mandrik, W/o Pranav Mandrik, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Gureda, Block Gunderdehi, District Balod (Chhattisgarh)
19. Smt. Tulsi Dongre, W/o Shri Thannu Lal Dongre, Aged About 47 Years Working As Lecturer (Panchayat) At Govt. High School Konhangatola, Block Balod, District Balod (Chhattisgarh)
20. Smt. Rutan Thakur W/o Veer Singh Thakur, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Amalidih, Block Balod, District Balod (Chhattisgarh)
21. Smt. Anita Mandavi, W/o Shri Sukhen Mandavi, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Patharatola, Block Balod, District Balod (Chhattisgarh)
22. Smriti Agrawal, W/o Shri Sharada Prasad Agrawal, Aged About 47 Years Working As Lecturer (Panchayat) At Govt. High School Amlidih, Balod (Chhattisgarh)
23. Pushpa Rana, W/o Loman Kumar Rana, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Piparchhedi, District Balod (Chhattisgarh)
24. Smt. Pratibha Thakur, W/o Maheshwar Ram Kotpariya, Aged About 31 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Kannewada, Block Balod, District Balod (Chhattisgarh)
25. Smt. Sunita Rana, W/o Ramnarayan Rana, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jhalmala, Block Balod, District Balod (Chhattisgarh)
26. Smt. Renuka Netam, W/o Virendra Kumar Netam, Aged About 29 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jhalmala, Block And District Balod (Chhattisgarh)
27. Meena Sonwani, D/o Chaitudas Sonwani, Aged About 28 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jhalmala, Block And District Balod (Chhattisgarh) 9
28. Smt. Omeshwari Sahu, D/o Shri Ruplal Sahu, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Ghumka, Block And District Balod (Chhattisgarh)
29. Puran Singh Thakur, S/o Hirdey Ram Thakur, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. High School Dewarbhat, Block Balod, District Balod (Chhattisgarh)
30. Manish Kumar Yadav, S/o Bandhulal Yadav, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. High School Ghumka, Block And District Balod (Chhattisgarh)
31. Devendra Kumar Sahu, S/o Gangaram, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. High School Newarikala, Block Balod, District Balod (Chhattisgarh)
32. Smt. Rashmi Tiwari W/o Anand Tiwari, Aged About 35 Years Working As Lecturer (Panchayat) At Govt. High School Newarikala, Block Balod District Balod (Chhattisgarh)
33. Smt. Droupadi Singh, W/o Vinay Singh, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Harrathema, Block Balod, District Balod (Chhattisgarh)
34. Jhagaru Ram Sinha, S/o Shri Munjkaran Sinha, Aged About 42 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Purur, Block Gurur, District Balod (Chhattisgarh)
35. Smt. Urmila Tamrakar, W/o Sanyog Kumar Tamrakar, Aged About 37 Years D/o Chandrabhushan Tamrakar, Working As Lecturer (Panchayat) At Govt. B. Higher Secondary School Purur, Block Gurur, District Balod (Chhattisgarh)
36. Chitrabhan Sahu, S/o Shri Bhilendra Kumar Sahu, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Purur, Block Gurur, District Balod (Chhattisgarh)
37. Smt. Sati Sahu, W/o Shri Chitrabhan Sahu, Aged About 31 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Bohara, Block Gurur, District Balod (Chhattisgarh)
38. Smt. Madhumita Sahu, W/o Shri Shivram Sahu, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. High School Thekwadih, Block Gurur, District Balod (Chhattisgarh)
39. Rupendra Kumar Sahu, S/o Shri Jagat Ram Sahu, Aged About 37 Years Working As Lecturer (Panchayat) At Govt. High School Thekwadih, Block Gurur, District Balod (Chhattisgarh) 10
40. Humesh Kumar Sahu, S/o Domar Singh Sahu, Aged About 35 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Sorar,block Gurur, District Balod (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh)
---- Respondent And WPS No. 2540 Of 2017
1. Smt. Smita Sharma W/o Shri Pawan Kumar Sharma, Aged About 37 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Khapri, District Durg (Chhattisgarh)
2. Smt. Pooja Chandrakar, W/o Shri Rupendra Kumar Chandrakar, Aged About 38 Years Working As Teacher (Panchayat) At Govt. Middle School Chingari, Block Durg, District Durg (Chhattisgarh)
3. Smt. Preeti Pradhan, W/o Shri Ravi Pradhan Aged About 43 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour (Jamul), Block Durg, District Durg (Chhattisgarh)
4. Dinesh Kumar Dewangan, S/o Late Shri Shobheram Dewangan, Aged About 41 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Nagpura, Block Durg, District Durg (Chhattisgarh)
5. Smt. Arati Rai, W/o Shri Krishna Kumar Rai, Aged About 35 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour (Jamul), Block Durg, District Durg (Chhattisgarh)
6. Kumari Aruna Vaishnav, D/o Late Shri Makhan Das Vaishnav, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour (Jamul), Block Durg, District Durg (Chhattisgarh)
7. Prakash, S/o Shri Ram Narayan Verma, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour, Block Durg, District Durg (Chhattisgarh)
8. Loknath Kurrey, S/o Shri Dhiraji Kurrey, Aged About 37 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour (Jamul), 11 Block Durg, District Durg (Chhattisgarh)
9. Smt. Vinita Oswal, W/o Shri Mahesh Oswal, Aged About 42 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Tirga, District Durg (Chhattisgarh)
10. Akhtarunnisha Quareshi, S/o Aarifuddin, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Thanoud, Block Durg, District Durg (Chhattisgarh)
11. Shashi Bhushan Sharma, S/o Shri Ramesh Prasad Sharma, Aged About 41 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Thanoud, Block Durg, District Durg (Chhattisgarh)
12. Smt. Mamta Vaishnav, W/o Shri Rajesh Vaishnav, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Tirga, Block Durg, District Durg (Chhattisgarh)
13. Smt. Savita Shrivastava, W/o Shri Dharmesh Shrivastava, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dhour (Jamul), Block Durg, District Durg (Chhattisgarh)
14. Smt. Rita Ramteke, W/o Shri Rajendra Kumar Ramteke, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Litiya, Block Dhamdha, District Durg (Chhattisgarh)
15. Smt. Mranali Patrekar, W/o Shri Manoj Patrekar, Aged About 36 Years Working As Lecturer (Panchayat) (Commerce) At Govt. Higher Secondary School Litiya, Block Dhamdha, District Durg (Chhattisgarh)
16. Omprakash Sahu, S/o Fatte Ram Sahu, Aged About 28 Years Working As Teacher (Panchayat) At Govt. Middle School Deori, Block Berla, District Durg (Chhattisgarh)
17. Smt. Sabita Yadav, W/o Shri Anand Kumar, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. High School Murmunda, Block Dhamdha, District Durg (Chhattisgarh)
18. Smt. Renuka Sharma, W/o Shri Sanjay Kumar Sharma, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Madesara, Block Dhamdha, District Durg (Chhattisgarh)
19. Smt. Yogeeta Kawade, W/o Shri B. S. Kawade, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Medesara, Block Dhamdha, District Durg (Chhattisgarh)
20. Smt. Bharti Chandrakar, W/o Shri Shadanand Chandrakar, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Medesara, Block Dhamdha, District Durg (Chhattisgarh) 12
21. Smt. Sushma Singh, W/o Shri Ashish Singh, Aged About 33 Years Working As Lecturer (Panchayat) (Biology) At Govt. High School Nawagaon, Block Dhamdha, District Durg (Chhattisgarh)
22. Smt. Chitranshimani Bisen, W/o Shri Bhaikhaj Bisen, Aged About 38 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Dargaon, Block Dhamdha, District Durg (Chhattisgarh)
23. Kumari Jyotsana Tiwari, D/o Shri R. S. Tiwari, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Pendravan, Dhamdha, District Durg (Chhattisgarh)
24. Smt Heena Thapa, W/o Devendra Thapa, Aged About 30 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Daargaon Block Dhamdha, District Durg (Chhattisgarh)
25. Laxmi Narayan Dewangan, S/o Patiram Dewangan, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Bhansuli Block Patan, District Durg (Chhattisgarh)
26. Smt. Devshree Dewangan, W/o Shri Kamlesh Dewangan, Aged About 35 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jamgaon ( M), Block Patan, District Durg (Chhattisgarh)
27. Smt. Swaraj Kaur Virdi, W/o Shri Jasminder Singh Virdi, Aged About 48 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jamgaon (M), Block Patan, District Durg (Chhattisgarh)
28. Vijay Kumar Verma, S/o Dr. Ramlal Verma, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Jamgaon (M), Block Patan, District Durg (Chhattisgarh)
29. Kumari Yogita Verma, W/o Shri Tilakram Verma, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Ghughuwa, Block Patan, District Durg (Chhattisgarh)
30. Smt. Uma Vishwakarma, W/o Shri Bhuvneshwar Vishwakarma, Aged About 33 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Bital (Daundi), District Durg (Chhattisgarh)
31. Mrs. Padmawati Rao, W/o Shri Chidamber Rao, Aged About 34 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Bital (Daundi), District Durg (Chhattisgarh)
32. Kumari Archana Dekate, D/o Shri S. L. Dekate, Aged About 31 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Pateli, Block Daundi, District Durg (Chhattisgarh) 13
33. Smt. Kumud Bindu, D/o Dr. Hari Narayan Singh, Aged About 30 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Bhaisbod, Block Daundi, District Durg (Chhattisgarh)
34. Smt. Yamuna Jangde, W/o Shri Bhisham Kumar Jangde, Aged About 32 Years Working As Lecturer (Panchayat) At Mahatma Gandhi Higher Secondary School Khandsara, Block Bemetara, District Bemetara (Chhattisgarh)
35. Dhananjay Prasad Sharma S/o Brijraj Kumar Sharma, Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Chhirha, Block Bemetara, District Bemetara (Chhattisgarh)
36. Anju Lata Verma, Aged About 30 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Sankara, Block Berla, District Bemetara (Chhattisgarh)
37. Dron Kumar Verma, S/o Late Shri Samliya Prasad Verma, Aged About 41 Years Working As Lecturer (Panchayat) At Mahatma Gandhi Higher Secondary School Khairjhitikala (Saja), Block Saja, District Bemetara (Chhattisgarh)
38. Ashish Kumar Diwakar, S/o Shri Pancham Das Diwakar, Aged About 39 Years Working As Lecturer (Panchayat) At Govt. High School Ghotwani, Block Saja, District Bemetara (Chhattisgarh)
39. Ramesh Kumar Verma, S/o Late Shri Santram Verma, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Higher Secondary School Chechanmeta, Block Saja, District Bemetara (Chhattisgarh)
40. Smt. Hema Dewangan, W/o Shri Jitendra Kumar Dewangan, Aged About 41 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Rano, Block Saja, District Bemetara (Chhattisgarh)
41. Ku. Hemlata Bharatdwaj, D/o Shri Bajrang Bharatdwaj, Aged About 36 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Chechanmeta, Block Saja, District Bemetara (Chhattisgarh)
42. Smt. Tarulata Sinha, W/o Late Shri Pradeep Sinha, Aged About 40 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Odiya, Block Saja, District Bemetara (Chhattisgarh)
43. Smt. Geeta Chandrakar, W/o Shri Shishir Sankhya, Aged About 38 Years Working As Teacher (Panchayat) At Govt. High School Bhilouri Block Berla, District Bemetara (Chhattisgarh)
44. Neera Thakur W/o Shri Ramakant Aged About 32 Years Working As Lecturer (Panchayat) At Govt. Higher Secondary School Godmarra, 14 Block Saja, District Bemetara (Chhattisgarh)
45. Smt. Usha Bargah, W/o Shri Santosh Bargah, Aged About 43 Years Working As Lecturer (Panchayat) At Govt. H. Sec. School Anjora, Block Durg, District Durg (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat Durg, District Durg (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, Bemetara, District Bemetara (Chhattisgarh)
---- Respondent And WPS No. 2542 Of 2017
1. Smt. Reshmi Sahu W/o Shri Thangeshwar Sahu, Aged About 31 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Tatenga, Block Daundilohara, District Balod (Chhattisgarh).
2. Smt. Chitra Sahu W/o Harsh Dev Sahu, Aged About 34 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Dudhali, Block Daundilohara, District Balod (Chhattisgarh).
3. Smt. Harsha Dewangan W/o Shri Rajendra Kumar Dewangan, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Tatenga, Block Daundilohara, District Balod (Chhattisgarh).
4. Jeevan Lal Urvasha S/o Bal Singh Urvasha, Aged About 30 Years Working As Teacher ( Panchayat ) At Govt. Middle School Tatenga, Block Daundilohara, District Balod (Chhattisgarh).
5. Preetam Kumar Dewangan, S/o Shri Dhani Ram Dewangan, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Riwagahan, Block Daundilohara, District Balod (Chhattisgarh).
6. Smt. Rachna Shrivastava W/o Shri Jayant Shrivastava, Aged About 31 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Nahanda, Block Daundilohara, District Balod (Chhattisgarh).
157. Smt. Rekha Thakur, W/o Shri Dev Kumar Thakur, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Dudhali, Block Daundilohara, District Balod (Chhattisgarh).
8. Smt. Pushpa Rani Kannouje W/o Girdhar Lal Kannouje, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Che. B. Nawagaon, Block Daundilohara, District Balod (Chhattisgarh).
9. Dushyant Lal Sahu S/o Shri Ramhu Lal Sahu, Aged About 39 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Che. B. Nawagaon, Block Daundilohara, District Balod (Chhattisgarh).
10. Veer Singh Thakur S/o Bodhan Ram Thakur, Aged About 34 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Dudhali, Block Daundilohara, District Balod (Chhattisgarh).
11. Ramesh Kumar Meshram S/o Biharilal Meshram, Aged About 30 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Deori Bangla, Block Daundilohara, District Balod (Chhattisgarh).
12. Smt. Arpana Verma D/o Shri Gulal Singh Kantigal, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Sanjari, Block Daundilohara, District Balod (Chhattisgarh).
13. Smt. Vibha Thakur W/o Shri D. S. Thakur, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Achholi, Block Daundilohara, District Balod (Chhattisgarh).
14. Johar Lal Badhai S/o Shri Jaylal Badhai, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Dudhali, Block Daundilohara, District Balod (Chhattisgarh).
15. Tej Ram Latiye S/o Johar Lal Latiye, Aged About 45 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
16. Lochan Prasad Sahu S/o Late Shri Jaylal Sahu, Aged About 43 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
17. Kadambini Yadav S/o Shri L. P. Yadav, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
18. Bhenumati S/o Bhushan Lal, Aged About 34 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
1619. Smt. Khileshwari Tiwari W/o Shri Shailendra Kumar Tiwari, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
20. Smt. Sangeeta Deewan W/o Shri Mahesh Deewan, Aged About 40 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Achholi, Block Daundilohara, District Balod (Chhattisgarh).
21. Smt. Sandhya Dhangun W/o Shri Dauwa Ram Thakur, Aged About 31 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Achholi, Block Daundilohara, District Balod (Chhattisgarh).
22. Vijay Kumar Gavre S/o Nuran Lal Gavre, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Achholi, Block Daundilohara, District Balod (Chhattisgarh).
23. Abhay Kumar Shakar S/o Hagru Ram Shakar, Aged About 34 Years Working As Lecturer ( Panchayat ) At Govt. High School Khertha Bazar, Block Daundilohara, District Balod (Chhattisgarh).
24. Smt. Rameshwari Ramteke, W/o Kesho Rao Ramteke, Aged About 32 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Jevartala, Block Daundilohara, District Balod (Chhattisgarh).
25. Rajulal Deshmukh S/o Shri Kheduram Deshmukh, Aged About 35 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Jewartala, Block Daundilohara, District Balod (Chhattisgarh).
26. Uttam Kumar Khare S/o Shri Jagdish Ram Khare, Aged About 37 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Achholi, Block Daundilohara, District Balod (Chhattisgarh).
27. Virendra Kumar Dehari S/o Shri Ajit Singh Dehari, Aged About 33 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
28. Kumari Arati Choudhari, D/o Satyawan Choudhari, Aged About 31 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Ranakhujji, Block Daundilohara, District Balod (Chhattisgarh).
29. Ajay Pathak S/o Shri Ram Kumar Pathak, Aged About 41 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Tatenga, Block Daundilohara, District Balod (Chhattisgarh).
30. Sandeep Kumar Verma S/o Shri Giriwar Lal Verma, Aged About 31 Years Working As Lecturer ( Panchayat ) At Govt. Higher Secondary School Badgaon, Block Daundilohara, District Balod (Chhattisgarh).
---- Petitioner 17 Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat Mahanadi Bhawan, Mantralaya New Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat, Balod, District Balod (Chhattisgarh).
3. Block Education Officer, Block Daundilohara, District Balod (Chhattisgarh).
---- Respondent And WPS No. 2612 Of 2017
1. Awdhesh Kumar Rathore S/o Chandrika Prasad Rathore Aged About 40 Years Lecturer (Panchayat), Govt. Higher Secondary School, Dhurkot (Navagarh), R/o Purani Basti, Janjgir, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat & Rural Development Department, Mantralaya , Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer Zila Panchayat Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
3. Block Education Officer, Block, Navagarh, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 2603 Of 2017
1. Gajendra Kumar Thawait S/o Dallu Ram Thawait, Aged About 39 Years Lecturer (Panchayat), Govt. Higher Secondary School, Dhurkot (Navagarh), District Janjgir Champa (Chhattisgarh) R/o. Vill & Post Khokhara, District Janjgir Champa (Chhattisgarh)
---- Petitioner 18 Vs
1. State Of Chhattisgarh Through : The Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, New Raipur, Distt. Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat Janjgir Champa, District Janjgir Champa, Chhattisgarh.
3. Block Education Officer, Block Navagarh, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 2601 Of 2017
1. Prashant Kumar Rathore S/o Ram Chandra Rathore, Aged About 40 Years Lecturer (Panchayat), Govt. Higher Secondary School, Birgahni (Baloda), District Janjgir Champa, R/o. Raman Nagar, Janjgir, District Janjgir Champa (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through : The Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, New Raipur, Distt. Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
3. Block Education Officer, Block Baloda District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 2713 Of 2017
1. Ghasiyaram Manhar S/o Shri Hathiram Manhar, Aged About 49 Years Lecturer (Panchayat), Govt. Higher Secondary School, Jamdi, Block Jaijaipur District Janjgir Champa R/o Deverghata, Tahsil Birra, District Janjgir Champa (Chhattisgarh).
---- Petitioner 19 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat, Janjgir, District Janjgir Champa, Chhattisgarh.
3. Chief Executive Officer, Janpad Panchayat Jaijaipur, Distt. Janjgir Champa (Chhattisgarh)
---- Respondent And WPS No. 2670 Of 2017
1. Rishi Kumar Chandra S/o Brij Bhushan Chandara, Aged About 47 Years Lecturer (Panchayat), Govt. Higher Secondary School, Parasadih, Block Jaijaipur District Janjgir Champa R/o Parasadih, Block Jaijaipur District Janjgir Champa (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat Janjgir Champa, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 2723 Of 2017
1. Hemlal Chandra S/o Komal Prasad Chandra, Aged About 47 Years Lecturer ( Panchayat ) At Government Higher Secondary School Hasaud, Block Jaijaipur District Janjgir- Champa R/o Village Hasaud, Tahsil Jaijaipur District Janjgir- Champa (Chhattisgarh).
---- Petitioner Vs 20
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir- Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2679 Of 2017
1. Suresh Kumar Yadav S/o Prameshwar Prasad Yadav, Aged About 42 Years Lecturer (Panchayat), Govt. Higher Secondary School, Pendrii, Block Jaijaipur District Janjgir Champa R/o Village Taldeori, Tahsil Champa District Janjgir Champa (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchyat Janjgir Champa District Janjgir Champa Chhattisgarh.
---- Respondent And WPS No. 2771 Of 2017
1. Manoj Kumar Aditya S/o Mohit Ram Aditya, Aged About 45 Years Lecturer ( Panchayat ) At Government Higher Secondary School Hasaud, Block Jaijaipur District Janjgir Champa R/o Village Odekela, Tahsil Jaijaipur District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir Champa (Chhattisgarh).
21---- Respondent And WPS No. 2766 Of 2017
1. Laxmi Narayan Dadsena S/o Dhaniram Dadsena, Aged About 37 Years Lecturer ( Panchayat ) At Government High School Ghivara, Block Jaijaipur District Janjgir- Champa R/o Village Bamhanidih, Tahsil Champa District Janjgir- Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir- Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2711 Of 2017
1. Smt. Anita Patel W/o Ashok Kumar Patel Aged About 37 Years Lecturer ( Panchayat ) At Government Higher Secondary School Reda, Block Dabhra, District Janjgir-Champa, R/o Village Reda, Tahsil Dabhra, District Janjgir-Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat Janjgir-Champa, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 2769 Of 2017 22
1. Smt. Geeta Patel W/o Lekhram Patel, Aged About 50 Years Lecturer ( Panchayat ) At Government Higher Secondary School Reda, Block Dabhra District Janjgir Champa R/o Village Kirari, Tahsil Dabhra District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir- Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2696 Of 2017
1. Kamlesh Singh Roy S/o Davlat Ram Roy, Aged About 33 Years Teacher (Panchayat ) At Government Middle School Amlidih, Block Jaijaipur District Janjgir Champa R/o Village Hardidih, Tahsil Jaijaipur District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2770 Of 2017
1. Dharamdas Chandra S/o Devlal Chandra, Aged About 33 Years Teacher (Panchayat ) At Government Middle School Dotama, Block Jaijaipur District Janjgir Champa R/o Village Jashpur, Tahsil Sarangarh District Raigarh (Chhattisgarh).
23---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir-Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2718 Of 2017
1. Mahendra Kumar Khunte S/o Dindayal Khunte, Aged About 33 Years Teacher ( Panchayat ) At Government Middle School Bhanetara, Block Jaijaipur District Janjgir Champa R/o Village Hasaud, Tahsil Jaijaipur District Janjgir- Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir- Champa District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 2704 Of 2017
1. Yogendra Prakash Patel S/o Late Keshav Prasad Patel Aged About 45 Years Lecturer ( Panchayat) At Government Girls Higher Secondary School Kotmi, Block Dabhra, District Janjgir-Champa, R/o Village Darri, Tahsil Dabhra, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs 24
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Janjgir-Champa, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 2907 Of 2017
1. Tikeshwar Lal Sahu S/o Shri Bhukhan Lal Sahu, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Baroudakala, Block Sahaspur Lohara, District Kabirdham (Chhattisgarh).
2. Jitendra Kumar Amrit S/o Shri Doulatram Amrit, Aged About 44 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Bazar Charbhata, Block Sahaspur Lohara, District Kabirdham (Chhattisgarh).
3. Anil Banarjee S/o Ram Singh Banarjee, Aged About 31 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Damapur Bazar, Block Padariya, District Kabirdham (Chhattisgarh).
4. Prashant Sharma S/o Lakhanlal Sharma, Aged About 32 Years Presently Working As Teacher Panchayat At Govt. Middle School, Chachedi, Block Kawardha, District Kabirdham (Chhattisgarh).
5. Akhilesh Kumar Chandravanshi S/o Shiv Prasad Chandravanshi, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. High School, Kosmanda, Block Kawardha, District Kabirdham (Chhattisgarh).
6. Awdhesh Kumar Mishra S/o Shri Gajnanad Prasad Mishra, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kunda, Block Pandariya, District Kabirdham (Chhattisgarh).
7. Arti Rai W/o Satish Rai, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kunda, Block Pandariya, District Kabirdham (Chhattisgarh).
8. Chetendra Kumar Yadu S/o Late Ram Adhar Yadu, Aged About 40 Years Presently Working As Teacher Panchayat At Govt. Middle School, Bano, Block Kawardha, District Kabirdham (Chhattisgarh).
259. Sarita Dewangan W/o Santosh Dewangan, Aged About 41 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Podi, Block Bodla, District Kabirdham (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3165 Of 2017
1. Jivan Choubey S/o Shri Chhedee Lal Choubey, Aged About 39 Years Lecturer ( Panchayat ), At Government Higher Secondary School Pendruwan, Block Dabhra, District Janjgir-Champa, R/o Village Pendruwan, Tahsil Dabhra, District Janjgir-Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat Janjgir-Champa, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 3156 Of 2017
1. Mukesh Kumar Sahu S/o Shri Lal Bahadur Sahu Aged About 38 Years Lecturer ( Panchayat ) At Government Higher Secondary School Kotmi, Block Dabhra District Janjgir- Champa; R/o Village Baghoud, Tahsil Dabhra District Janjgir- Champa Chhattisgarh.
---- Petitioner 26 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development , Mantralaya, Mahanadi Bhawan , Naya Raipur, District Raipur Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir Champa Chhattisgarh.
---- Respondent And WPS No. 3146 Of 2017
1. Ghanshyam Ram S/o Shri Bifana Ram, Aged About 40 Years Lecturer (Panchayat), Govt. Higher Secondary School, Bamhanidih, Block Champa District Janjgir Champa R/o Village Bamhanidih Tahsil Champa, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through : The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh)
2. Chief Executive Officer, Zila Panchayat, Janjgir, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 3191 Of 2017
1. Indraman Kumar Dewangan S/o Khemram Dewangan Aged About 39 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Karhibazar, Block Bhatapara, District Baloda Bazar- Bhatapara Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipura, Distrtict - Raipur Chhattisgarh.
272. Commissioner Cum Director Directorate Panchayat Department, Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer Zila Panchayat, Baloda Bazar - Bhatapara Chhattisgarh.
4. Chief Executive Officer Zila Panchayat, Bilaspur, District - Bilaspur Chhattisgarh.
---- Respondent And WPS No. 3192 Of 2017
1. Nagendra Bharti Goswami S/o Tilak Bharti Goswami Aged About 44 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Rohra, Block Bhatapara, Distraict - Baloda Bazar - Bhatapara Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director Directorate Panchayat Department, Raipur, District - Raipur Chhattisgarh.
3. Chief Executive Officer Zila Panchayat, Baloda Bazar- Bhatapara Chhattisgarh.
4. Chief Executive Officer Zila Panchayat, Bilaspur, District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 3217 Of 2017
1. Arun Kumar Tandon S/o Ramnarayan Tandon, Aged About 35 Years Working As Lecturer (Panchayat) And Posted At Govt. High School Chaurenga, District Baloda Bazar- Bhatapara, Chhattisgarh.
---- Petitioner 28 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development , Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Baloda Bazar- Bhatapara, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, Bemetara, District Bemetara, Chhattisgarh.
---- Respondent And WPS No. 3188 Of 2017
1. Anupam Kumar Sahu S/o Samaru Lal Sahu, Aged About 45 Years Lecturer ( Panchayat ) At Government High School Malda, Block Jaijaipur District Janjgir Champa R/o Village Kera, Tahsil Nawagarh District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 3344 Of 2017
1. Anil Dewangan S/o Ramdev Dewangan, Aged About 38 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher, Secondary School, Jajang, Block Sakti, District Janjgir Champa Chhattisgarh.
---- Petitioner 29 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh)
2. Commissioner Cum Director Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, Janjgir, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 3369 Of 2017
1. Prakash Chandra Sahu S/o Bharat Lal Sahu, Aged About 43 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Katnai, Block Akaltara, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir-Champa, Chhattisgarh
---- Respondent And WPS No. 3347 Of 2017
1. Tribhuwan Singh Kanwar S/o Shiv Singh Kanwar, Aged About 38 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Nagrada ( Sakti ), Block Sakti, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs 30
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 3349 Of 2017
1. Dhanraj Kumar Thawait S/o Shri Amrit Lal Thawait, Aged About 46 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary, School, Chhaitapadriya, Block Jaijaipur, District Janjgir Champa Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh)
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, Janjgir, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 3371 Of 2017
1. Onkar Singh Paikra S/o Madhruram Paikra, Aged About 37 Years Working As Lecturer ( Panchayat ) And Posted At Govt. High, School, Karnaud, ( Bamhnidih ) District Janjgir Champa Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh) 31
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 3342 Of 2017
1. Santosh Kumar Sahu S/o Mangalu Ram Sahu Aged About 38 Years Working As Lecturer ( Panchayat) And Posted At Govt. Higher Secondary School Tanaud, Block Pamgarh, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District- Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Janjgir-Champa, Chhattisgarh
---- Respondent And WPS No. 3345 Of 2017
1. Rajeev Kumar Rathore S/o Santan Singh Rathore, Aged About 38 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Jharna, Block Bamhanidih, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh).
322. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 3370 Of 2017
1. Smt. Sunita Singh W/o Ashutosh Kumar Singh, Aged About 39 Years Working As Lecturer ( Panchayat ) And Posted At Govt. Higher Secondary School Sarhar, Block Bamhanidih, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa (Chhattisgarh).
4. Chief Executive Officer, Zila Panchayat, Bilaspur, District Bilaspur, Chhattisgarh.
---- Respondent And WPS No. 3346 Of 2017
1. Smt. Shakuntala Rathore W/o Shri Harishankar Rathore Aged About 49 Years Lecturer ( Panchayat) And Posted At Govt. Higher Secondary School Seoni ( Naila), Block Nawagarh, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh 33
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District- Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Janjgir-Champa, Chhattisgarh
---- Respondent And WPS No. 3348 Of 2017
1. Dhanesh Kumar Dewangan S/o Late Shri Kanhaiya Lal, Aged About 41 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Taga, Block Akaltara, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir-Champa, Chhattisgarh
---- Respondent And WPS No. 3560 Of 2017
1. Sunil Kumar Kurre S/o Shri Chhedilal Kurre Aged About 43 Years Working As Lecturer (Panchayat) And Posted At D. D. S. Govt. Higher Secondary School Birra, Block Bamhanidih, District Janjgir Champa Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
342. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa Chhattisgarh.
---- Respondent And WPS No. 3472 Of 2017
1. Umashankar Markam S/o Shri Badrisingh Markam, Aged About 40 Years Working As Lecturer (Panchayat) And Posted At D.D.S. Govt. Higher Secondary School Birra, Block Bamhanidih, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir-Champa, Chhattisgarh
---- Respondent And WPS No. 3802 Of 2017
1. Khevendra Kumar Jaiswal S/o Bhauram Jaiswal, Aged About 41 Years Lecturer (Panchayat), at Govt. Higher Secondary School, Guchkulia, Block Jaijaipur District Janjgir Champa R/o Village Putekela, Post Sendri, Tahsil Sakti, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur (Chhattisgarh) 35
2. Chief Executive Officer, Zila Panchayat, Janjgir, District Janjgir Champa, Chhattisgarh.
---- Respondent And WPS No. 3641 Of 2017
1. Ramdhani Sharma S/o Kanta Prasad Sharma, Aged About 40 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Marka, Block Kawardha, District Kabirdham (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, (Chhattisgarh).
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3733 Of 2017
1. Smt. Pushpa Soni W/o Laxmi Narayan Soni, Presently Posted As Shikshak ( Panchayat), Aged About 31 Years, R/o Ward No. 1, Near Railway Station, Village- Deori, Post Saragaon, District- Janjgir- Champa, Chhattisgarh, 495686.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Raural Development , Mahandai Bhawan, Mantralaya, Capital Complex, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Janpad Panchayat Nawagarh, District-Janjgir- Champa, Chhattisgarh.
3. Chief Executive Officer, Jila Panchayat Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
36---- Respondent And WPS No. 3591 Of 2017
1. Homeshwar Prasad Tiwari S/o Ayodhya Prasad Tiwari, Aged About 32 Years Presently working As Lecturer Panchayat At Govt. High School, Dharamgarh, Block Sahaspur Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development , Mantralaya , P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat- Kabirdham, District kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3589 Of 2017
1. Prafull Kumar Tiwari S/o Late Surendra Tiwari, Aged About 35 Years Presently Working As Lecturer Panchayat At Govt. Middle School, Sirmadabri, Block Pandariya, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 3866 Of 2017 37
1. Rameshwar Lahre S/o Heera Ram Lahre, Aged About 44 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Ranveerpur, Block Sahaspur Lohara, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 3789 Of 2017
1. Pooja Sharma W/o Uttar Kumar Sharma, Aged About 31 Years Presently Working As Teacher Panchayat At Govt. Middle School, Larangpur, Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3742 Of 2017
1. Murlisharan Baghel S/o Ramratan Baghel, Aged About 40 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Ranvirpur, Block Sahaspur Lohara, District Kabirdham, Chhattisgarh
---- Petitioner 38 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 3794 Of 2017
1. Kamlesh Kumar Sahu S/o F R Sahu, Aged About 34 Years Presently Working As Govt. Higher Secondary School, Surajpura (Van), Block Sahaspur Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Raural Development , Mantralaya Police Station Rakhi Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3746 Of 2017
1. Chandrashekhar Sharma S/o Balkrishna Sharma Aged About 35 Years Presently Working As Lecturer Panchayat At Govt. High School, Mahli, Block Pandariya, District Kabirdham , Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Raural Development , Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh 39
2. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3748 Of 2017
1. Smt. Adivitiya W/o Ravendra Kesharwani, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Podi, Block Bodla, District Kabirdham , Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development , Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur,, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3797 Of 2017
1. Smt. Tara Sahu W/o Rama Sahu, Aged About 32 Years Presently Working As Lecturer Panchayat At Govt. High School Jevdankhurd, Block Kawardha, District Kabirdham (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham (Chhattisgarh).
---- Respondent And 40 WPS No. 3779 Of 2017
1. Ashish Guru Diwan S/o Jagdish Prasad Diwan, Aged About 33 Years Presently Working As Teacher Panchyat At Govt. Middle School, Jhiraikala, Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralya P.S. Rakhi, Tahisl Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4777 Of 2017
1. Bhuneshwari Sahu W/o Shri Rupendra Kumar Sahu Aged About 34 Years Working As Teacher Panchayat At Govt. Middle School, Kotar, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh S/o Through The Secretary, Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi Tahasil Aarang, Naya Raipur District Chhattisgarh.
2. Chief Executive Officer, Zila Panchyat, Kabirdham District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4766 Of 2017
1. Rajesh Kumar Sahu S/o Shri Lakhan Lal Sahu, Aged About 32 Years Lecturer (Panchayat) At Government High School Ghongha, Block Bodla District Kabirdham, Chhattisgarh, R/o Village Devarghata, Tahsil Birra District Kabirdham, Chhattisgarh 41
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4867 Of 2017
1. Gajendra Dhruw S/o Gopal Singh Dhruw, Aged About 41 Years Working As Lecturer ( Panchayat ) Posted At Govt. Higher School Amalidih, Block Magarlod, Distict Dhamtari Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Mantralaya New Raipur, District Raipur Chhattisgarh
2. Chief Executive Officer, Zila Panchayat, Dhamtari, District Dhamtari, Chhattisgarh.
3. Block Education Officer, Block Magarlod, Dhamtari Chhattisgarh
---- Respondent And WPS No. 5071 Of 2017
1. Kanchan Tatmya W/o Shri Mukesh Tatmya Aged About 33 Years Presently Working As Lecturer Panchayat At Govt Higher Secondary School Odiya Khurd, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, , Naya Raipur, District Raipur, Chhattisgarh.
422. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5126 Of 2017
1. Rajkumar Sahu S/o Shri Ganesh Ram Sahu, Aged About 38 Years Lecturer ( Panchayat ), At Govt. High School, Ramhepurkala, Block Bodla, District Kabirdham Chhattisgarh. R/o Village Silhati, Tahsil Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya , Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5690 Of 2017
1. Vijay Kumar Sahu S/o Late Shri Dewar Chand Sahu, Aged About 35 Years Lecturer (Panchayat) At Government Higher Secondary School Ganjhiyadih, Block Farsabahar District Jashpur, R/o Village Naktimunda, Tahsil Kansabel District Jashpur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Jashpur, District Jashpur, Chhattisgarh
3. Block Education Officer, Farsabahar District Jashpur, Chhattisgarh 43
---- Respondent And WPS No. 5581 Of 2017
1. Shiv Raman Narang S/o Late Shri Khedu Ram Narang, Aged About 35 Years Lecturer ( Panchayat ) At Govt. Higher Secondary School, Ganjhiyadih, Block Farsabahar District Jashpur Chhattisgarh R/o Village Kotba, Tahsil Pathalgaon District Jashpur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Jashpur, District Jashpur, Chhattisgarh
3. Block Education Officer, Farsabahar, District Jashpur, Chhattisgarh
---- Respondent And WPS No. 5633 Of 2017
1. John Ekka S/o Late Lajrus Ekka Aged About 43 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kusumghata, Block Bodla District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
---- Respondent And 44 WPS No. 5724 Of 2017
1. Brinda Singh S/o Mangal Singh Aged About 42 Years Lecturer ( Panchayat ), Govt. Higher Secondary School, Dharashiw ( Navagarh ), R/o Near B. T. I., Janjgir, District Janjgir Champa Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh The Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, New Raipur, District Raipur Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Janjgir- Champa District Janjgir- Champa (Chhattisgarh).
3. Chief Executive Officer, Janpad Panchayat Navagarh, District Janjgir Champa Chhattisgarh
---- Respondent And WPS No. 6246 Of 2017
1. Yogesh Kumar Soni S/o Ghasiram Soni, Aged About 39 Years Lecturer (Panchayat) At Government Higher Secondary School Basantpur, Block Dabhara District Janjgir Champa, R/o Village Chorbhatti, Post Patharia District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat Janjgir Champa District Janjgir Champa Chhattisgarh.
---- Respondent And WPS No. 6265 Of 2017 45
1. Bhupendra Kumar Patel S/o Ramdhar Patel, Aged About 42 Years Lecturer(Panchayat) At Government Higher Secondary Faguram, Block Malkharoda, District Janjgir- Champa, R/o Dabhara, Post Dabhra, Tahsil Dabhara, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 5903 Of 2017
1. Chandra Shekhar Patel S/o Pattar Lal Patel, Aged About 38 Years Lecturer(Panchayat) At Government Higher Secondary School Malkharoda, Block Malkharoda, District Janjgir- Champa, R/o Village Sakarri, Tahsil Malkharoda, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 5901 Of 2017
1. Dhan Sahay Dhirhe S/o Jagatram Dhirhe, Aged About 40 Years Lecturer (Panchayat) At Government High School Sakrali (D), Block Dabhara District Janjgir-Champa, Chhattisgarh, R/o Village Bohardih Post Dabhara District Janjgir-Champa, Chhattisgarh 46
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Janjgir-Champa, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 5943 Of 2017
1. Hemant Kumar Chouhan Viru Ram Chouhan Aged About 38 Years Lecturer(Panchayat) At Government Pre Matric School Khurghutti, Block Dabhara, District Janjgir- Champa, R/o Village Churaghat, Tahsil Dabhara, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 5906 Of 2017
1. Shailendra Kumar Kamlessh S/o Meghnath Kamlesh, Aged About 42 Years Lecturer ( Panchayat ) At Govt. Higher Secondary School, Malkharoda, Block Malkharoda, District Janjgir Champa Chhattisgarh R/o Village Pikripar, Post Sonadula, Tahsil Malkharoda, District Janjgir Champa Chhattisgarh
---- Petitioner Vs 47
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa Chhattisgarh.
---- Respondent And WPS No. 6269 Of 2017
1. Smt. Suman Gabel W/o Purshottam Lal, Aged About 40 Years Lecturer(Panchayat) At Government Higher Secondary School Aadil, Block Malkhroda District Janjgir- Champa, R/o Village Darrabhata, Post Skarra, Tahsil Malkharoda, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Janjgir- Champa, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 6455 Of 2017
1. Mohan Lal Dhurve S/o Shri Parsu Ram Dhurve, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. High School, Dharamgarh, Block S. Lohara, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh 48
---- Respondent And WPS No. 6473 Of 2017
1. Smt. Taruna Namdev W/o Basant Namdev, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. High School, Bhaluchua, Block Bodla, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Bodla, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 6456 Of 2017
1. Ghanshyam Singh Patel S/o Shri Bhagat Ram Patel Aged About 37 Years Presently Working As Lecturer ( Panchayat ), At Government Higher Secondary School, Jhalmala, Block Kawardha District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
---- Respondent 49 For respective petitioners :
Shri Mateen Siddqiue, Shri C.J.K. Rao, Shri Ajay Shrivastava, Ms. Meena Shastri, Ms. Ranjana Singh Tomar, Shri Harish Khuntiya, Shri Ishan Verma & Shri Vaibhav P. Shukla, Advocates For Respondent/State :
Shri Shashank Thakur, Govt. Advocate For respective private respondents, Zila/Janpad Panchayats :
Shri Shashank Thakur, Shri Akhilesh Kumar, Shri Vimlesh Bajpai, Shri K.P.S. Gandhi, Shri S.P. Kale, Shri Sudeep Verma & Shri Dhirendra Mishra, Advocates Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 28/11/2017
1. The present batch of writ petitions have been preferred by the Teacher (Panchayat) and Lecturer (Panchayat) challenging the order dated 23.04.2016 passed by the Department of Panchayat and Rural Development, Government of Chhattisgarh, by which the benefit of revised pay scale on completion of 8 years service has been denied to them on the ground that before joining the service as Teacher (Panchayat) or Lecturer (Panchayat), as the case may be, as a direct recruitee, they have not obtained the No Objection Certificate (henceforth 'the NOC') from the previous employer. In some cases the consequential order of withdrawal of revised pay-scale already granted to them has also been challenged. In some cases the petitioners have not been granted the revised pay-scale on completion of 8 years service by including their previous service, therefore, they have claimed the benefit of revised pay-scale on completion of 8 years service.
2. The issue brought before this Court concerns the petitioners' entitlement to the revised pay-scale on completion of 8 years service as was ordered 50 by the State Government in its order dated 17.05.2013. In the said order the benefit was made admissible to the Shiksha Karmis who have completed 8 years service from the date of appointment.
3. By subsequent circulars dated 04.12.2013 and 22.01.2014 the State Government clarified that the period of 8 years service shall be counted from the date of joining on the post presently held by the Shiksha Karmis. These two circulars were assailed by Shiksha Karmis before this Court in Marisha Shrivastava v State of Chhattisgarh & Another 1 and other connected matters wherein dealing with this particular issue the Single Bench held that Teacher (Panchayat) cadre initially appointed as Assistant Teacher (Panchayat), but later on joined as Teacher (Panchayat) as a fresh recruitee are not entitled for counting their length of service on the lower post for the purpose of revision of pay scale pursuant to the order dated 17-5-2013 read with the orders dated 4-12-2013 & 22-1-2014.
4. Thereafter, some of the Shiksha Karmis, many of whom are petitioners in the present batch also, preferred writ appeal i.e. Dinesh Kumar Dewangan & Others v State of Chhattisgarh & Others 2 and other connected matters, which came to be disposed of with the following observations :
6. It is significant to keep in mind that the Appellants did not resign but were relived to join the higher post. The Rules or the advertisement did not provide that past service would not be counted in such situation. Had the Appellants been informed accordingly perhaps many of them may not have opted for direct recruitment to the higher post.
Continuity of service on the lower post was also granted to them till the impugned executive 1 WPS No.106 of 2014 (decided on 26.09.2014) 2 WA No.32 of 2015 (decided on 09.12.2015) 51 instructions came to be issued replacing the earlier executive instruction.
7. It appears that a piquant situation has been created possibly due to lack of decision taken at the headquarter level before issuance of circulars dated 17.5.2013, 4.12.2013 and 22.1.2014. On 23.7.2015, we had observed as follows:
"We are of the opinion that the decisions with regard to persons like the Appellants and the claims made by them must have been taken at the Secretariat level in the Capital and merely implemented by the Chief Executive Officers. We therefore find no reason why the policy decision taken by the Respondents cannot be placed before us."
8. No policy has been brought on record before us with regard to the status of the Appellants as on the date that the advertisements were published, they competed in the examination and were relieved to join their higher posts. The Respondents have not placed any materials on record with regard to the reasons for the decision to fix an eight year criteria and the justification for grant of higher pay scale, dearness allowance and increments on basis of the same which may or may not be relevant for the present controversy. If the Appellants were drawing a higher pay after direct recruitment on the higher post and pay anomaly has been created by a subsequent decision of the Respondents prejudicially affecting the Appellants the Respondents are required to address the issue with regard to pay protection by removal of the anomaly. It is not an answer sustainable in law as contended by the Respondents that the Appellants 52 will ultimately again start getting higher pay than their juniors and colleagues after completion of eight years on the higher post and till then they must endure a lower pay.
9. We therefore consider it necessary to remand these matters to the Secretary, Panchayat and Rural Development Department to pass a reasoned and speaking order in accordance with law, and if the Appellants so request, grant them a representative hearing.
(Emphasis added)
5. The State Government, thereafter, considered the issue and provided opportunity of hearing to some of the Shiksha Karmis in representative capacity and, eventually, passed the present impugned order holding that only such Teacher (Panchayat) cadre who have appeared for recruitment to a higher post of Teacher (Panchayat) cadre by obtaining NOC while working in a lower post of Teacher (Panchayat) cadre will be entitled to count their previous service on the lower post of Teacher (Panchayat) cadre, however the seniority shall be counted only for pay fixation.
6. The order dated 23.04.2016 as well as consequent action of withdrawal of revised pay-scale or the claim for revised pay-scale is challenged on the ground that in the order passed by the Division Bench in Dinesh Kumar Dewangan (supra) neither the State raised any argument on the strength on non obtaining of NOC nor the Division Bench has ever considered the said issue, therefore, denial of revised pay-scale on the ground of non obtaining of NOC before appearing in the direct recruitment to higher post of Teacher (Panchayat) cadre is wholly arbitrary and illegal, as the same is not sanctioned in law.
7. Learned State counsel would refer to Rule 12 of the Chhattisgarh Teacher (Panchayat) Cadre (Recruitment and Conditions of Service) Rules, 2012 (henceforth 'the Rules, 2012') read with Rule 10 of the 53 Chhattisgarh Panchayat Service (Recruitment and General Conditions of Services) Rules, 1999 (henceforth 'the Rules, 1999') to argue that when a member of Panchayat Service is not eligible to compete for any other post by way of direct recruitment unless he obtains NOC from his present employer, in the same analogy if the petitioners have not obtained individual NOC before appearing in the recruitment process for the higher post, their previous service has rightly been ignored to calculate 8 years service for obtaining the benefit of revised pay-scale. Learned State counsel would next argue that in Dinesh Kumar Dewangan (supra) the Division Bench of this Court has not decided the issue but left it open for the State Government to address the same and take decision in the matter, therefore, petitioners reliance on the order passed by the Division Bench of this Court in Dinesh Kumar Dewangan (supra) is misplaced.
8. After hearing learned counsel appearing for the parties at length and on perusal of the papers, it clearly appears that in Dinesh Kumar Dewangan (supra) the Division Bench of this Court has dealt with the issue in express terms before remitting back the matter to the State Government for taking fresh decision, however, since the State Government has taken shelter under the Rules, 2012 and the Rules, 1999, I shall briefly refer to those provisions.
9. Rule 12 of the Rules, 2012 speaks about general conditions of service of a member of Teacher (Panchayat) cadre. It says that the conditions of service other than mentioned above shall be the same as applicable to other employees of Zila Panchayat or Janpad Panchayat, as the case may be.
10. Rule 10 of the Rules, 1999 prescribes the disqualifications for appointment to Panchayat service. It provides that no person shall be appointed by direct recruitment to any post xxx xxx xxx if he is an employee of the General Government or of the State Government or of any local authority or of Central Government, or State Government 54 undertaking or of any Government aided body, unless he obtains no objection certificate of his employer and submits it along with his application.
11. It is the stand of the State Government that if a person is not entitled to be recruited unless he submits NOC of his employer along with his application, his past service as a member of any lower post in the Teacher (Panchayat) cadre is not to be counted, however, a plain reading of the above referred provisions would not indicate that it applies to an order whereby the service benefit admissible to an employee appointed in violation of Rule 10 (8) of the Rules, 1999 is to be withdrawn even though he is continued in service. If according to the State Government or the concerned Panchayat a person has been appointed in contravention to Rule 10 (8) of the Rules, 1999, it was for them to take the action desirable in law, but the benefit admissible to a serving employee cannot be withdrawn, as there is no express provision to this effect.
12. This rule will not be applicable in the present facts situation also for the reason, which is binding on the Single Bench, inasmuch as in Dinesh Kumar Dewangan (supra) the Division Bench of this Court has observed in para 6 of the judgment that the Rules or the advertisement did not provide that past service would not be counted in such situation. With this observation of the Division Bench, it is not open either for the State or for this Court to consider any submission, which runs contrary to the observation made by the Division Bench.
13. Once it is found that there is no provision under the Rules or the advertisement providing that past services would not be counted in such situation, it is not open for the respondent to create a class of such Shiksha Karmis who have not obtained NOC before being recruited to the higher post of Teacher (Panchayat) cadre. Such norm of eligibility for counting 8 years service is not provided in the order dated 17.05.2013 also.
5514. As earlier quoted, the Division Bench has observed, in no uncertain terms, that if the appellants were drawing the higher pay-scale after direct recruitment on the higher post and pay anomaly has been created by a subsequent decision of the respondents prejudicially affecting the appellants, the respondents are required to address the issue with regard to pay protection by removal of the anomaly. The Division Bench, thus, wanted the State Government to consider the issue, on remand, for removal of the anomaly and not to create a separate class of Teacher (Panchayat) cadre to retain the anomaly.
15. It appears, the authority considering the issue has not properly construed the order passed by the Division Bench and treated as if the entire issue has been left open for decision on the merits ignoring the observation made by the Division Bench. There is enough guidance in form of observation or finding in the order passed by the Division Bench, which should have been considered by the State Government in its true perspective, while passing the order.
16. It is also worthwhile to notice that in Smt. Reeta Singh v. State of Chhattisgarh & Others 3 and other connected matters, the Division Bench of this Court while considering the issue of grant of seniority on voluntary transfer from one Janpad Panchayat to another, it has been held that such previous service prior to transfer shall be counted for eligibility for promotion, but not for seniority, therefore, as a necessary corollary, for counting the period of 8 years service for being eligible to obtain benefit of revised pay-scale also the previous service in the lower post of Teacher (Panchayat) cadre is to be counted.
17. For the forgoing, this Court is of the considered opinion that the impugned order dated 23.04.2016 runs contrary to the order passed by the Division Bench of this Court in Dinesh Kumar Dewangan (supra), therefore, it deserves to be and is hereby quashed.
3 WA No.475 of 2015 (decided on 29-10-2015) 5618. As a sequel, all the writ petitions are allowed. The petitioners shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by them on a lower post or on the same post.
19. There shall be no order as to costs.
Sd/-
Judge Prashant Kumar Mishra Gowri