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Union of India - Section

Section 92 in The Railway Protection Force Rules, 1987

92. Periodical transfers.

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92.1Transfer of Superior offices within the zonal railway :-Transfer of superior officers within the zonal railway may be made by theconcerned [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] with the concurrence of the Director-General:Providing that nothing contained in this sub-rule shall restrict the power of the Direct-General to order transfer of any superior officer suo motu within a zonalrailway.
92.2Transfer or enrolled members of the Force:-Transfer of enrolled members of the Force may be ordered by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned and other officers specified in Schedule II.