Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(6) in Uttar Pradesh Municipal Corporation Act, 1959

(6)The sanction of the Executive Committee or of the Corporation under sub-section (3) or sub-section (4) may be given either generally for any class of cases or specially in any particular case.