Allahabad High Court
Rae Bareli Club,Thru Secretary, Civil ... vs State Of U.P. Thru Principal Secretary, ... on 4 May, 2017
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- MISC. BENCH No. - 4175 of 2004 Petitioner :- Rae Bareli Club,Thru Secretary, Civil Lines, Rae Bareli Respondent :- State Of U.P. Thru Principal Secretary, Lko And 3 Ors Counsel for Petitioner :- N.K. Seth Counsel for Respondent :- C.S.C Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Shri Tushar Ahamed, learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.
2. List again.
Order Date :- 4.5.2017 Pachhere/-