Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989 8. The importer shall inform in advance the Designated Inspection Authority having jurisdiction, about the time of planting of such material.
