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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1) in Guruvayoor Devaswom Act, 1978

(1)The Administrator may, as soon as may be after the commencement of this Act, prepare and submit to the Committee a schedule setting forth the duties, designations and grades of the officers and employees who may in his proposals with regard to the salaries and allowances payable to them.