Allahabad High Court
The New India Assurance Company Ltd. ... vs Smt. Panta & 7 Ors. on 14 July, 2014
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- FIRST APPEAL FROM ORDER No. - 385 of 2005 Appellant :- The New India Assurance Company Ltd. Thru Asstt.Manager Respondent :- Smt. Panta & 7 Ors. Counsel for Appellant :- M.S. Kotwal,T.J. Makker Counsel for Respondent :- K.C. Nigam,Shikhar Anand Hon'ble Dr. Devendra Kumar Arora,J.
Shri T.J. Makker, learned counsel for the applicant submits that this appeal may be listed along with F.A.F.O. No 790 of 2005.
On his request, list this F.A.F.O. along with F.A.F.O. No 790 of 2005.
Order Date :- 14.7.2014 Tanveer/-