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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(2)(a) in The Customs Act, 1962

(a)requires any person to be searched for goods liable to confiscation or any document relating thereto, without having reason to believe that he has such goods or document secreted about his person; or