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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in The West Bengal Special Economic Zone Act, 2003.

(b)all the powers and duties which may by or under the provisions of this Act or any other law for the. time being in force, be exercised or performed, by the authority shall, during the period of supersession, be exercised and performed by such person as the State Government may direct;