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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(h)"lost property" means any property which, while not in proper custody, is found on any premises, belonging to the Authority or under its overall control;