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[Cites 0, Cited by 0] [Section 384] [Entire Act]

Bengal Presidency - Subsection

Section 384(a) in Police Regulations, Bengal , 1943

(a)Officers-in-charge of police-stations shall be supplied with list of persons exempted from the operation of the Indian Arms Act, 1878, to enable them to ascertain whether any particular person is or is not exempted.