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[Cites 0, Cited by 0] [Section 247(2)] [Section 247] [Entire Act]

State of Bihar - Subsection

Section 247(2)(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)the cost of purchase, repairs and replacement of equipments including furniture, crockery, cutlery, utensils and uniforms provided to the employees of such canteen;