Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Port Of New Mangalore (Goods In Transit) Rules, 1976 17. Reduction of rates. - The rates specified in rule 16 may be reduced by half, if the goods lie in the open without any covering provided by the Port.
