Chattisgarh High Court
The Branch Manager, The National ... vs Umashankar 8 Fa/19/2015 Radhehari ... on 2 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Misc. Appeal (C) No.1248 of 2018
• The Branch Manager, The National Insurance Company Limited,
Through, Branch Manager, Branch Office, 13 Meenu Complex,
Kosabadi, Korba, Taha Complex Vyapar Vihar Road, Bilaspur
District Bilaspur Chhattisgarh. ( Non - Applicant No. 3) ( Insurer
Of Vehicle Capsule Bearing Registration No. CG/07/C/5514),
---- Appellant
Versus
1. Umashankar S/o Ganga Krishna Aged About 66 Years R/o
Purani Basti, Masturi Post Office And Police Station - Masturi,
District Bilaspur Chhattisgarh.
2. Smt. Vidyadevi W/o Umashankar Aged About 62 Years R/o
Purani Basti, Masturi Post Office And Police Station - Masturi,
District Bilaspur Chhattisgarh.
3. Smt. Rajni Tiwari W/o Late Manoj Kumar Tiwari Aged About 36
Years R/o Purani Basti, Masturi Post Office And Police Station -
Masturi, District Bilaspur Chhattisgarh.
4. Love Kumar Tiwari S/o Late Manoj Kumar Tiwari, Aged About 10
Years Minor On Behalf Of Through Legal Guardian Mother Smt.
Rajni Tiwari W/o Late Manoj Kumar Tiwari , Respondent No. 3 ,
R/o Purani Basti, Masturi Post Office And Police Station - Masturi, District Bilaspur Chhattisgarh.
5. Nidhi Tiwari D/o Late Manoj Kumar Tiwari Aged About 8 Years Minor On Behalf Of Through Legal Guardian Mother Smt. Rajni Tiwari W/o Late Manoj Kumar Tiwari , Respondent No. 3 , R/o Purani Basti, Masturi Post Office And Police Station - Masturi, District Bilaspur Chhattisgarh.
6. Pramod Tiwari S/o Umashankar Tiwari Aged About 36 Years R/o Purani Basti, Masturi Post Office And Police Station - Masturi, District Bilaspur Chhattisgarh.
7. Ravindra Kumar S/o Mahesh Kumar Aged About 27 Years R/o Village Sonsari, Post Office And Police Station - Mumlmula, District Janjgir Champa Chhattisgarh. ( Driver Of Vehicle Capsule Bearing Registration No. CG/07/C/ 5514)
8. Santosh Jain , S/o Ashil Jain, Aged About 42 Years R/o Ashok Vastra Bhandar, Main Road, Korba , District Korba Chhattisgarh. ( Registered Owner Of Vehicle Capsule Bearing Registration No. CG/07/C/ 5514)
---- Respondents 02.8.2018 Shri Shivendu Pandya, counsel for the appellant.
Heard on IA No.01/18 for condonation of delay in filing the appeal. For the reasons mentioned in the application, the same is allowed and the delay of 121 days in filing the appeal is hereby condoned.
Also heard on admission.
Admit.
Issue notice to respondent No.8 on payment of PF within a week. Notice be made returnable within six weeks. Record of the Court below be requisitioned within four weeks. Also heard on application for staying the execution of impugned award.
Perused the award.
It is directed that if the appellant deposits 50% of the award amount till 24.9.2018, execution of the remaining award shall remain stayed for further six months.
List this matter for further hearing in the week commencing 01.10.2018.
Sd/-
(Ram Prasanna Sharma) Judge Bini