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Union of India - Section

Section 4 in The National Cadet Corps Rules, 1948

4. Condition for raising a unit of the Junior Division.

- A unit or part thereof the Junior Division may be raised in a school subject to the following conditions :-
(a)The school shall provide from among the members of its staff officers at the scale of 1 officer per sub-unit of 30 cadets.
(b)The school shall give an undertaking that it can enroll and maintain upto strength the unit or part thereof which may be allotted to it.
(c)The school shall provide for the unit or part thereof which may be allotted to it a store room for the storage of clothing and equipment.
(d)The school shall provide a suitable miniature rifle range or arrange to obtain the use of such a miniature rifle range.
(e)The school shall be in a position to supplement from its own funds the financial grants made by the State Government for the unit or part thereof, which may be allotted to it.
Provided that the State Government may, in any case, relax wholly or in part of the provisions of clause (e), or if it is satisfied that the requisite facilities are provided by schools located in the same place, the provisions of clauses (c) and (d).