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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Presiding Officer shall forthwith report the matter to the Election Officer.
(ii)Thereupon, the Election Officer shall, after taking material circumstances into account, either-