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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Odisha - Subsection

Section 150(2) in The Orissa Municipal Corporation Act, 2003

(2)The Government shall in each year give the Corporation a Sum equal to the amount transferred by the Corporation from the General Account for credit to the Bustee Services Account under clause (b) of Sub-section (1).