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[Cites 0, Cited by 0] [Section 176(7)] [Section 176] [Entire Act]

State of Telangana - Subsection

Section 176(7)(d) in Telangana Panchayat Raj Act, 2018

(d)for allotting the offices by rotation, Scheduled Tribe, Scheduled Tribe (women), Scheduled Caste, Scheduled Caste (women), Backward Classes, Backward Classes (women), Unreserved and Unreserved (women) shall be treated as separate categories: